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Dalip Kumar S/O Patram vs Surendra S/O Vedram
2021 Latest Caselaw 7680 Raj/2

Citation : 2021 Latest Caselaw 7680 Raj/2
Judgement Date : 15 December, 2021

Rajasthan High Court
Dalip Kumar S/O Patram vs Surendra S/O Vedram on 15 December, 2021
Bench: Prakash Gupta
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 469/2021

                                    Dalip Kumar S/o Patram and Ors.
                                                                                                       ----Appellants
                                                                        Versus
                                    Surendra S/o Vedram and Ors.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Rajneesh Gupta, Advocate

HON'BLE MR. JUSTICE PRAKASH GUPTA

Order

15/12/2021

Heard learned counsel for the appellants.

Issue notice to the respondents of the appeal as also of

the stay application, returnmable by 24.01.2022.

Necessary steps be taken within a week.

Record be called for.

In the meantime, operation of the impugned judgment

and decree dated 21.09.2021 passed by the learned Additional

District Judge No. 1, Bahror, District Alwar in Civil Suit No.

122/2014 shall remain stated qua the appellants.

(PRAKASH GUPTA),J

Mohit-60

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