Peetam Singh Son Of Bhagwant vs State Of Rajasthan
2021 Latest Caselaw 7576 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 149/2021

                                    Peetam Singh Son Of Bhagwant
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Sumit Kumar Jain For State : Ms. Alka Bhatnagar, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

13/12/2021

Admit.

Record is received.

List on 10.01.2022 on application for suspension of sentence.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /22

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