M/S A B Diagnostics vs State Of Rajasthan
2021 Latest Caselaw 7530 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4292/2021

                                    M/s A B Diagnostics
                                                                                                          ----Petitioner
                                                                          Versus
                                    State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Harsh Sharma, Adv. For Respondent(s) : Mr. Harsh Sahu, Addl. G.C.

(through Video Conferencing).

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

10/12/2021

Learned counsel for the respondent-Mr. Harsh Sahu submits

that he is out of station due to some personal reason and as such

he wants time.

Learned counsel for the petitioner will furnish copy of

judgment on which he wants to rely, to Mr. Harsh Sahu, Adv. in

advance.

List on 13.12.2021.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav/86/Himanshu Soni

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