Smt. Suman Sharma Wife Of Shri Ravi ... vs State Of Rajasthan
2021 Latest Caselaw 7488 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 206/2021

                                    Smt. Suman Sharma Wife Of Shri Ravi Shankar Sharma, Aged
                                    About 47 Years, Resident Of 190/129, Sector-19, Pratap Nagar,
                                    Jaipur (Raj.) (Wife Of Detained Husband)
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.       State Of Rajasthan, Through Its Secretary, Department Of
                                             Home,        Government            Of       Rajasthan,       Government
                                             Secretariat, Jaipur.
                                    2.       Additional    Director       General        Of     Police,   Anti   Human
                                             Trafficking, Unit Jaipur (Raj.)
                                    3.       Additional Commissioner Of Police, Jaipur East Jaipur
                                             (Raj.)
                                    4.       The Station House Officer, Police Station Pratap Nagar,
                                             District Jaipur East, Jaipur (Raj.)
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vivek Joshi For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Counsel for the petitioner does not want to press this habeas

corpus petition.

This Habeas Corpus Petition is accordingly, dismissed as

withdrawn.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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