Ombir Gurjar Son Of Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 7480 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14365/2021

                                   Ombir Gurjar Son Of Late Shri Gajraj Singh
                                                                                                      ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Amit Singh Shekhawat For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

09/12/2021

Learned counsel for the petitioner submitted that at the

relevant time, he has submitted the judgment of acquittal dated

08.08.2019 which was honourable but, without taking into

consideration the same, vide orders dated 03.08.2021 and

22.09.2021, his candidature for compassionate appointment has

been rejected.

Issue notice. Notices be given 'dasti'. Rule is made returnable

by three weeks.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/53

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