Ram Swaroop Soni S/O Nagarmal Soni vs State Of Rajasthan
2021 Latest Caselaw 7417 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3724/2019

                                    Ram Swaroop Soni S/o Nagarmal Soni
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Abhishek B. Sharma, Adv. For Respondent(s) : Mr. Raghav Sharma, on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General.

HON'BLE MS. JUSTICE REKHA BORANA

Order

08/12/2021

Learned counsel for the petitioner has moved an application

No.1/2020 for disposal of the present petition in light of the order

dated 01.09.2005 passed in S.B. Civil Writ Petition No.5527/1994

and order dated 02.12.2019 passed in S.B. Civil Writ Petition

No.10874/2018.

Learned counsel for the respondents sought time to seek

instructions and to go through the judgment as pointed out by

learned counsel for the petitioner.

List tomorrow i.e. 09.12.2021.

(REKHA BORANA),J

Ramesh Vaishnav /86

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