Rajesh Ghiya S/O Shri Hanuman ... vs Jitendra Ghiya S/O Shri Hanuman ...
2021 Latest Caselaw 7415 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 301/2021

                                    Rajesh Ghiya S/o Shri Hanuman Prasad Ghiya
                                                                                                        ----Appellant
                                                                        Versus
                                    Jitendra Ghiya S/o Shri Hanuman Prasad Ghiya and ors.
                                                                                                     ----Respondents

For Appellant(s) : Ms. Shobha Sharma for Mr. S.K. Jain

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

08/12/2021

Heard.

Issue notice of appeal as well as of stay application to

respondents, returnable within four weeks.

Record of the case be summoned.

In the meanwhile, operation of impugned judgment and

decree dated 05.04.2021 shall remain stayed till next date.

Application (I.A.1/2021) for early listing of the case stands

disposed of.

(MANOJ KUMAR VYAS),J

Hemant/52 (C.5)

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