State Of Rajasthan vs Ishwar Singh Yadav S/O Sh. Prabhu ...
2021 Latest Caselaw 7413 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 626/2021

                                   State Of Rajasthan
                                                                                                          ----Appellant
                                                                         Versus
                                   Ishwar Singh Yadav S/o Sh. Prabhu Ram Yadav
                                                                                                        ----Respondent

For Appellant(s) : Mr. C.L. Saini, AAG For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

08/12/2021

Issue notice, returnable on 05/01/2022.

By way of an ad interim relief, the judgment of the learned

Single Judge is stayed.

(UMA SHANKER VYAS),J (AKIL KURESHI),CJ

ANIL KUMAR GOYAL / BM GANDHI/4

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