Badri And Anr vs Hari Ram And Ors
2021 Latest Caselaw 7409 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 995/2018

                                   Badri And Anr
                                                                                                        ----Petitioner
                                                                         Versus
                                   Hari Ram And Ors
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 15881/2018 Hariram S/o Late Shri Arjun

----Petitioner Versus Harphool S/o Gopal (Deceased)

----Respondent

For Petitioner(s) : Mr. Mohammed Adil For Respondent(s) : Mr. Lokesh Kumar Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List these matters after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /145-146

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