Rajendra Prasad vs State Of Raj And Ors
2021 Latest Caselaw 7408 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5485/2006

                                   M/s Badri Prasad And Sons
                                                                                                        ----Petitioner
                                                                         Versus
                                   Bharat Petroleum Corporation Ltd.
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 6264/2003 Rajendra Prasad

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Meena For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List these matters after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /216-217

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