Gurdeep Singh @ Gurpreet Singh S/O ... vs State Of Rajasthan
2021 Latest Caselaw 7375 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous 3rd Bail Application No.
                                                            17911/2021

                                    Gurdeep Singh @ Gurpreet Singh S/o Sh. Ajayab Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amit Ratnawat For Respondent(s) : Mr. Ramesh Choudhary, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /20

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