Smt. Kamla Devi W/O Late Shri ... vs Devrao Shankar Thakrey S/O Shri ...
2021 Latest Caselaw 7283 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1847/2021

                                   Smt. Kamla Devi W/o Late Shri Puranpuri
                                                                                                      ----Petitioner
                                                                       Versus
                                   Devrao Shankar Thakrey S/o Shri Shankar Thakrey
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Hemant Kumar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Delay in filing PF & Notices is condoned.

Issue notice to the respondent(s).

Notices be given 'dasti' to the counsel for the petitioner.

List after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /90

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