Managing Committee vs State Of Rajasthan
2021 Latest Caselaw 7279 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14130/2021

                                    Managing Committee
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Narendra Kumar Misrha For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter 15.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11

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