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Godrej Sara Lee Ltd vs Commiercial Tax Officer And Ors
2021 Latest Caselaw 7278 Raj/2

Citation : 2021 Latest Caselaw 7278 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
Godrej Sara Lee Ltd vs Commiercial Tax Officer And Ors on 6 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7827/2011

                                    Godrej Sara Lee Ltd
                                                                                                          ----Petitioner
                                                                           Versus
                                    Commiercial Tax Officer And Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Vikram Kumar Gogra For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Counsel for the petitioner does not not want to press this

Civil Writ Petition.

This Civil Writ Petition is accordingly, dismissed as

withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /129

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