Rajhans Private Industrial ... vs Director, Technical Education
2021 Latest Caselaw 7275 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12782/2020

                                    Rajhans Private Industrial Training Institute
                                                                                                         ----Petitioner
                                                                          Versus
                                    Director, Technical Education
                                                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 1836/2020 Rajhans Private Industrial Training Institute

----Petitioner Versus Director, Directorate Of Technical Education

----Respondent

For Petitioner(s) : Ms. Aradhana Swami Mr. Khurshid Ahmed Khan For Respondent(s) : Mr. Hari Kishan Saini DYGC Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List these matters on 09.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /208-209

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