M/S Lovekhush Printers vs Authorized Officer, Fullerton ...
2021 Latest Caselaw 7260 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14089/2021

                                    M/s Lovekhush Printers
                                                                                                        ----Petitioner
                                                                         Versus
                                    Authorized Officer, Fullerton India Home Finance Co. Ltd.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Tanuj Gupta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 09.12.2021, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /48

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