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Harveer Singh Beniwal S/O Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 7259 Raj/2

Citation : 2021 Latest Caselaw 7259 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
Harveer Singh Beniwal S/O Shri ... vs The State Of Rajasthan on 6 December, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14082/2021

                                    Harveer Singh Beniwal S/o Shri Shyam Lal Beniwal
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mohit Balwada For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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