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Vishnu Prasad Gupta Son Of Shri ... vs Ram Singh Jat Son Of Late Shri ...
2021 Latest Caselaw 7254 Raj/2

Citation : 2021 Latest Caselaw 7254 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
Vishnu Prasad Gupta Son Of Shri ... vs Ram Singh Jat Son Of Late Shri ... on 6 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19167/2019

                                    Vishnu Prasad Gupta Son Of Shri Mool Chand Gupta
                                                                                                        ----Petitioner
                                                                         Versus
                                    Ram Singh Jat Son Of Late Shri Prabhu Singh
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 14.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /21

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