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M/S. Hcl Infosystems Limited vs Assistant Commissioner, ...
2021 Latest Caselaw 7253 Raj/2

Citation : 2021 Latest Caselaw 7253 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
M/S. Hcl Infosystems Limited vs Assistant Commissioner, ... on 6 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 10573/2020

                                   M/s. Hcl Infosystems Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   Assistant Commissioner, Anti-Evasion
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjay Jhawar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after one week.

Till then interim order, if any, shall remain continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /154

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