M/S Rajasthan Patrika Pvt Ltd vs State And Anr
2021 Latest Caselaw 7196 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1537/2005

                                   M/s Rajasthan Patrika Pvt Ltd
                                                                                                      ----Petitioner
                                                                       Versus
                                   State And Anr
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 5264/2016 Vijay Bhandari

----Petitioner Versus State Of Rajasthan And Anr

----Respondent

For Petitioner(s) : Mr. Manish K Sharma For Respondent(s) Mr. Rambabu Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Put up these matters before another Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /12-13

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