The Rajasthan Small Industries vs Smt. Veena Khuteta And Anor
2021 Latest Caselaw 7188 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1317/2001

                                   The Rajasthan Small Industries
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt. Veena Khuteta And Anor
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pratap Singh Arya For Respondent(s) : Mr. Vinod Pathak for Mr. Amol Vyas

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

As per the search report, file is not tracable.

Counsel for the petitioner seeks time to file an application for

reconstitution of the file alongwith relevant record.

Time prayed for is granted.

An Appropriate application be filed within a period of two

weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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