Bardha @ Birdhi vs Kailash And Ors
2021 Latest Caselaw 7165 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 1444/2009

                                    Bardha @ Birdhi
                                                                                                         ----Petitioner
                                                                          Versus
                                    Kailash And Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Complainant(s) : Mr. Santosh Kumar Jain For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 46

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