Dr M R Songra vs State Of Rajasthan Through P.P
2021 Latest Caselaw 7144 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1073/2010

                                    Dr M R Songra
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan Through P.p.
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1671/2016 Gopal Mittal And Anr

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent S.B. Criminal Miscellaneous (Petition) No. 1673/2016 Dr D P Sharda

----Petitioner Versus State Of Rajasthan And Ors

----Respondent

For Petitioner(s) : Mr. Preetam for Ms. Naina Saraf Mr. Amrit Surollia For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List these matters after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /74-76

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