Jagdish Prasad Verma S/O Shri ... vs S.S.B.C. Real Estate Private ...
2021 Latest Caselaw 7132 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 20/2021

                                   Jagdish Prasad Verma S/o Shri Mahadev,
                                                                                                     ----Petitioner
                                                                      Versus
                                   S.s.b.c. Real Estate Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prashant Daga for Mr. R.K. Daga For Respondent(s) : Mr. Pushpendra Sharma for Mr. Ravindra Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

List this matter on 09.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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