M/S Laxmi Narayan Agarwal vs The Chief Executive Officer, ...
2021 Latest Caselaw 7121 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 9/2021

                                   M/s Laxmi Narayan Agarwal
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Chief Executive Officer, Jaipur Nagar Nigam (Heritage)
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sanjog Sharma for Mr. Devi Dutt Sharma For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

No one has put in appearance on behalf of the counsel for

the non-applicant.

List this matter on 06.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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