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Jagdish vs State
2021 Latest Caselaw 19527 Raj

Citation : 2021 Latest Caselaw 19527 Raj
Judgement Date : 20 December, 2021

Rajasthan High Court - Jodhpur
Jagdish vs State on 20 December, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 259/2020

Jagdish S/o Sh. Ladu Ram, Aged About 30 Years, R/o Bheda Nadi, Pamana Police Thana Jhab, Dist. Jalore.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Mukesh Trivedi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/12/2021

The instant misc. application has been filed on behalf of the

petitioner for extension of interim bail granted by this Court vide

order dated 18.09.2020. This misc. application is pending since

07.10.2020 and at so many occasions no one has appeared on

behalf of the petitioner. Even today no one has appeared on behalf

of the petitioner.

In these circumstances, no case for extension of interim bail

is made out. Accordingly, this criminal miscellaneous application is

dismissed.

(MANOJ KUMAR GARG),J

266-prashant/-

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