Raju Singh vs State
2021 Latest Caselaw 19524 Raj

(1 of 1) [CRLMB-12739/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12739/2021

Raju Singh S/o Sh. Khangar Singh, Aged About 23 Years, R/o Paluna, Police Station Jawaraj, Tehsil Beawar, District Ajmer (Raj.) (Presently Lodged In District Jail, Rajsamand)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Shah. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/12/2021

Learned counsel for the petitioner wants to withdraw this bail

application.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as withdrawn. However, the petitioner is at liberty to file

afresh bail application after recording the statement of

prosecutrix.

Learned trial court is directed to record her statement as

early as possible.

(MANOJ KUMAR GARG),J

48-prashant/-

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