The Oriental Insurance Company ... vs Gopal
2021 Latest Caselaw 19360 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1911/2018

The Oriental Insurance Company Limited

----Appellant Versus Gopal & Ors.

----Respondents

For Appellant(s) : Mr. L.D. Khatri For Respondent(s) : --

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

17/12/2021

The counsel for appellant Insurance Company seeks time to

verify that the compensation under the impugned judgment and

award dated 27.02.2018 has been paid to the respondent

claimants or not.

List the matter after two weeks.

(SUDESH BANSAL),J

4-AnilKC/-

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