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Sanjay Ojha vs M/S Anmol Processors Pvt. Ltd
2021 Latest Caselaw 19250 Raj

Citation : 2021 Latest Caselaw 19250 Raj
Judgement Date : 16 December, 2021

Rajasthan High Court - Jodhpur
Sanjay Ojha vs M/S Anmol Processors Pvt. Ltd on 16 December, 2021
Bench: Vijay Bishnoi, Pushpendra Singh Bhati

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 552/2020

Sanjay Ojha

----Appellant Versus M/s Anmol Processors Pvt. Ltd.

----Respondent

For Appellant(s) : Mr. Ravi Bhansali, Sr. Advocate with Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

16/12/2021

Admit. Issue notice.

Call for record.

(PUSHPENDRA SINGH BHATI),J (VIJAY BISHNOI),J

4-msrathore/-

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