State Of Rajasthan vs M/S Narayan Lal Contractor ...
2021 Latest Caselaw 19249 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 200/2021

State Of Rajasthan

----Appellant Versus M/s Narayan Lal Contractor Commercial Colony

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

16/12/2021

At the request of the Mr. Sunil Beniwal, learned AAG, list the

matter after four weeks.

(PUSHPENDRA SINGH BHATI), J (VIJAY BISHNOI),J

1-Arun/-

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