Sunil @ Shera vs State
2021 Latest Caselaw 19245 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 14406/2021

Sunil @ Shera S/o Gugan Ram, Aged About 26 Years, R/o Village 54, L.n.p. Police Station Ghumadwali, District Sri Ganganagar. (At Present Lodged In District Jail, Sri Ganganagar)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Rajendra Kumar Soni For Respondent(s) : Mr. BR Bishnoi, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/12/2021

Learned counsel for the petitioner has submitted that he

does not want to press this bail application at this stage.

Accordingly, this 2nd bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

4-mohit/-

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