Indrasan Devi vs State
2021 Latest Caselaw 19242 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 153/2021

Indrasan Devi

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Surya Deep Bishnoi For Respondent(s) : Mr. BR Bishnoi, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

Call for record.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

18-mohit/-

Powered by TCPDF (www.tcpdf.org)