Ravindra Sharma vs State Of Rajasthan
2021 Latest Caselaw 19237 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 19102/2018

Ravindra Sharma

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Writ Contempt No. 379/2019 Ravindra Sharma

----Petitioner Versus Vineet Gupta,

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Ramit Mehta, Mr. Tarun Dudia

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

List on 3.1.2022, as prayed.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

34-35 msrathore/-

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