Hukam Raj Kumbhat vs Rajasthan State Industrial ...
2021 Latest Caselaw 19044 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16465/2021

Hukam Raj Kumbhat

----Petitioner Versus Rajasthan State Industrial Development And Invest. Corp. (Riico)

----Respondent

For Petitioner(s) : Mr. Naman Mohnot For Respondent(s) : Mr. Laxman Solanki PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

14/12/2021

i=koyh fnukad 20-12-2021 dks lwphc) gksA

(RAMESHWAR VYAS),J

87-1/-

Lohra

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