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Abhay Kumar Singh vs State Of Rajasthan
2021 Latest Caselaw 19032 Raj

Citation : 2021 Latest Caselaw 19032 Raj
Judgement Date : 14 December, 2021

Rajasthan High Court - Jodhpur
Abhay Kumar Singh vs State Of Rajasthan on 14 December, 2021
Bench: Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1115/2021

Manish

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 1053/2021 Praveen Kumar Singh

----Appellant Versus State Of Rajasthan

----Respondent S.B. Criminal Appeal (Sb) No. 1114/2021 Abhay Kumar Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shreekant Verma Mr. Sheetal Kumbhat For Respondent(s) : Mr. Arun Kumar, PP For Complainant(s) : Mr. Gokulesh Bohra

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

14/12/2021

List these matters on 05.01.2022.

(ANOOP KUMAR DHAND),J

96-98-T.Singh/-

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