Shailesh vs Pradeep Kumar
2021 Latest Caselaw 18970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 740/2021

Shailesh

----Appellant Versus Pradeep Kumar

----Respondent

For Appellant(s) : Mr. Deepak Bansal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

13/12/2021

Admit.

Issue notice, returnable in ten weeks.

(SUDESH BANSAL),J

40-Taruna/-

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