Rajendra Kumar Chajer vs State
2021 Latest Caselaw 18967 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10006/2020

Rajendra Kumar Chajer

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Godara For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

List the matter in the first week of January, 2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

94-mohit/-

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