Rajesh vs State
2021 Latest Caselaw 18965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12188/2020

Rajesh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ramesh Chandra Purohit For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

Learned Public Prosecutor seeks some more time to procure

the case diary.

Time prayed for is granted.

List on 12.01.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

96-mohit/-

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