Citation : 2021 Latest Caselaw 18925 Raj
Judgement Date : 13 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16276/2021
Hussain Khan S/o Bhanwaru Khan, Aged About 30 Years, Lukhu, At Present Fatehgarh, Dist. Jaisalmer (Raj.). (At Present Lodged In Sub Jail, Balotara).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Ramesh Sihag For Respondent(s) : Mr. A.R. Chodhary, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/12/2021 Heard.
The petitioner(s) has/have been arrested in FIR No.172/2021
of Police Station Sindhari, District Barmer for the offence(s)
punishable under Section(s) 381 and 406 IPC. He/She/They
has/have preferred this/these bail application(s) under Section
439 Cr.P.C.
Learned counsel for the petitioner(s) has submitted that the
charge-sheet has been filed and offence(s) alleged to have been
committed by the petitioner(s) is/are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and circumstances
of the case and taking into consideration the fact that the alleged
offence(s) levelled against the petitioner(s) is/are triable by
(2 of 2) [CRLMB-16276/2021]
Magistrate, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under Section
439 Cr.P.C. is/are allowed and it is directed that petitioner(s)
Hussain Khan S/o Bhanwaru Khan shall be released on bail in
connection with FIR No.172/2021 of Police Station Sindhari,
District Barmer provided he/she/they execute(s) a personal bond
in a sum of Rs.50,000/- with two sound and solvent sureties of
Rs.25,000/- each to the satisfaction of learned trial court for
his/her/their appearance before that court on each and every date
of hearing and whenever called upon to do so till the completion of
the trial.
(VIJAY BISHNOI),J
54-Arun/-
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