Khuma Ram vs Shiv Ratan
2021 Latest Caselaw 18873 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 278/2009

Khuma Ram

----Appellant Versus Shiv Ratan

----Respondent

For Appellant(s) : Ms. Pratyushi Mehta For Respondent(s) : Mr. Ajay Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

List the matter on 15.12.2021 while showing name of

Mr. Amit Mehta as counsel for the respondent in the cause list.

(VIJAY BISHNOI),J

19-mohit/-

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