Sampat Lal vs Nathu Lal And Ors
2021 Latest Caselaw 18867 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 10/2016

Sampat Lal

----Appellant Versus Nathu Lal And Ors.

----Respondent

For Appellant(s) : Mr. Yash Parihar for Mr. Manish Shishodia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/48-

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