Abhimanyu Singh Chauhan And Anr vs Dr. Bhupendra Singh Chauhan And ...
2021 Latest Caselaw 18856 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 282/2018

Abhimanyu Singh Chauhan And Anr.

----Appellant Versus Dr. Bhupendra Singh Chauhan And Ors.

----Respondent Connected With S.B. Civil First Appeal No. 287/2018 Dr. Bhupendra Singh Chouhan

----Appellant Versus Narendra Singh And Ors.

----Respondent

For Appellant(s) : Mr. Nishit Shah For Respondent(s) : Mr. Sachin Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

The matters were referred for mediation, however, the

mediation proceedings could not be completed and the next date

for mediation is 10.01.2022.

In such circumstances, list these appeals after completion of

the mediation proceedings.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

20-mohit/-

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