Rekha vs Mahenedra Kumar
2021 Latest Caselaw 18853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 161/2021

Rekha W/o Mahendra Kumar D/o Deep Singh, Aged About 45 Years, B/c Rajpurohit R/o Nimbada Via Somesar Ps Guda Endla, Tehsil Rani, District Pali (Rajasthan)

----Petitioner Versus Mahenedra Kumar S/o Shivlal, B/c Purohit, R/o Paltisar Bada, Tehsil Sardarshehar, District Churu

----Respondent

For Petitioner(s) : Mr. Akshay Nagori For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Issue notice. Issue notice of stay petition as well.

In the meantime, further proceedings in case No.48/2018

(Mahendra Kumar Vs. Rekha) pending before the Family Court,

Churu shall remain stayed.

(VIJAY BISHNOI),J

Surabhii/41-

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