Smt. Kesar Devi And Ors vs New India Insurance Co. And Ors
2021 Latest Caselaw 18851 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 395/2011

Smt. Kesar Devi And Ors.

----Appellant Versus New India Insurance Co. And Ors.

----Respondent

For Appellant(s) : Mr. OP Rajpurohit For Respondent(s) : Mr. UCS Singhvi Mr. SR Paliwal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

As per the office report, record of the trial court is still

awaited.

The application (IA No.01/2021) seeking early hearing of the

appeal is considered and disposed of.

List the matter on 14.01.2022.

(VIJAY BISHNOI),J

25-mohit/-

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