Rama Alias Ramlal And Ors vs Madan Lal
2021 Latest Caselaw 18848 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 61/1997

Rama Alias Ramlal And Ors

----Appellant Versus Madan Lal

----Respondent

For Appellant(s) : Mr. Manish Bhunwal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

The matter comes up for consideration of application (Inward

No.1/21) preferred on behalf of the appellant for deleting the

name of respondent No.1/3 - Smt. Leela Devi from the array of

the respondents, which is not opposed by the learned counsel for

the respondents.

In such circumstances, the aforesaid application is allowed

and the name of respondent No.1/3 - Smt. Leela Devi is deleted

from the array of respondents at the risk and cost of the

appellant.

Amended cause title shall be filed within a period of one

week.

(VIJAY BISHNOI),J

16-Arun/-

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