District Collector vs Harish Gaurav
2021 Latest Caselaw 18843 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1269/2020

District Collector

----Appellant Versus Harish Gaurav

----Respondent Connected With D.B. Cross Objection (Civil) No. 99/2021 Harish Gaurav

----Appellant Versus District Collector

----Respondent

For Appellant(s) : Mr. S.R. Paliwal For Respondent(s) : Mr. Pradeep Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

At the request of learned counsel for the parties, list

on 21.1.2022.

The undertaking given by learned counsel for the

respondents shall remain in currency till the next date of

hearing.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

14-15 msrathore/-

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