State Of Rajasthan vs M/S Jain Chemicals And Seeds ...
2021 Latest Caselaw 18842 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1176/2020

State Of Rajasthan

----Appellant Versus M/s Jain Chemicals And Seeds Suppliers

----Respondent

For Appellant(s) : Mr. D.S. Jasol For Respondent(s) : Mr. Aidan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

At the request of learned counsel for the parties, list

on 7.1.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

21-msrathore/-

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