M/S Praman Construction Pvt. Ltd vs The Urban Improvement Trust
2021 Latest Caselaw 18838 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 316/2021

M/s Praman Construction Pvt. Ltd.

----Appellant Versus The Urban Improvement Trust

----Respondent

For Appellant(s) : Mr. Vineet Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

Learned counsel for the appellant seeks some time

to cure the defects. Time prayed for is granted. List on 21.1.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

25-msrathore/-

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