Bhanwar Lal And Ors vs The Urban Improvement Trust, ...
2021 Latest Caselaw 18833 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 308/2015

Bhanwar Lal And Ors.

----Appellant Versus The Urban Improvement Trust, Udaipur

----Respondent Connected With S.B. Civil Second Appeal No. 307/2015 Veniram Menariya

----Appellant Versus The Urban Improvement Trust, Udaipur

----Respondent S.B. Civ. Contempt Pet. No. 10/2016 Veniram Menariya

----Appellant Versus Ramniwas Mehta Sect. Uit And Anr.

----Respondent

For Appellant(s) : Mr. Manish Bhunwal For Respondent(s) : Mr. Devendra Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/45-

Powered by TCPDF (www.tcpdf.org)