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Kalu Singh vs State
2021 Latest Caselaw 18828 Raj

Citation : 2021 Latest Caselaw 18828 Raj
Judgement Date : 10 December, 2021

Rajasthan High Court - Jodhpur
Kalu Singh vs State on 10 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1459/2020

1. Kalu Singh S/o Sh. Mohan Singh Chouhan, Aged About 48 Years, By Caste Rajput, R/o F.C. Manager, Sahara India Pvt. Ltd. City Office, Pratapgarh. R/o 244, Pragati Nagar, Pratapgarh.

2. Shanker Lal S/o Shri Kanwarlal, Aged About 41 Years, By Caste Mali, R/o Sector Manager, Sector Office, Pratapgarh. R/o Areapati Road, Gali No. 3, Pratapgarh.

3. Hitesh Dashora S/o Shri Dharmraj Dashora, Aged About 36 Years, By Caste Teli, Agent, Sahara India Pvt. Ltd., Pratapgarh, R/o E-4, Kesar Vihar, Malva Colony, Pratapgarh.

----Petitioners Versus

1. State of Rajasthan, Through P.P.

2. Ashok Kumar S/o Shri Gopal Das, R/o Areapati Road, Pratapgarh.

----Respondents

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. S.K. Bhati, PP Mr. Shambhoo Singh Rathore

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

10/12/2021

Learned counsel for the petitioners submits that he wants to

withdraw this petition.

Accordingly, the misc. petition is dismissed as withdrawn.

(VINIT KUMAR MATHUR),J

162-Shahenshah/-

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